Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 13 in The Displaced Persons (Claims) Supplementary Act, 1954 13. [ Repeal of Ordinance 3 of 1954 .] Rep. by the Repealing and amending Act, 1960 (58 of 1960 ), s. 2 and Sch. I.
