Section 16 in The Insurance Regulatory And Development Authority (Conditions Of Service Of Officers And Other Employees) Regulations, 2000
16. Kinds of leave .-Subject to the provisions of these regulations, the following kinds of leave may be granted to an officer and other employee,-
(a)casual leave;(b)earned leave;(c)sick leave;(d)maternity leave;(e)extraordinary leave;(f)any other leave as may be specified by the authority from time to time.
