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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Haryana - Subsection

Section 71(4) in Haryana Municipal Corporation Election Rules, 1994

(4)Notwithstanding, anything contained in section 36, for election of the Mayor, Senior Deputy Mayor, and Deputy Mayor, the Divisional Commissioner shall nominate a member who is not a candidate to preside over the meeting to elect such members for the Mayor, Senior Deputy Mayor and Deputy Mayor.