Section 24B(1)(iv) in Patent Rules, 2003

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Union of India - Subsection

Section 24B(1)(iv) in Patent Rules, 2003

(iv)The request for examination of application as filed according to the " Explanation"under sub-section (3) of section 16 shall be made within forty-eight months from the date of filing of the application or from the date of priority of the first mentioned application or within six months from the date of filing of the further application, whichever is later;]

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Union of India - Subsection

Section 24B(1)(iv) in Patent Rules, 2003