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[Cites 0, Cited by 0] [Section 310] [Entire Act]

State of West Bengal - Subsection

Section 310(2) in The West Bengal Motor Vehicles Rules, 1989

(2)If the brakes of the trailer can be operated by the driver of the drawing motor vehicle or by some other person carried on that vehicle such other person, in addition to the driver, shall be carried on that vehicle and one person on the last trailer in train in accordance with the provisions of clause (c) of sub-section (1).