Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 124 in The Central Government Account (Receipts and Payments) Rules, 1983

124. The term "Stores".

- In this Section, the term 'Stores' is used to indicate all articles and materials required for the public service and coming into an office's possession for various purposes which are budgeted for and classifiable under heads of expenditure such as works, tools and plant, machinery, equipment, material and supply.