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[Cites 0, Cited by 0] [Section 37(1a)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(1a)(j) in The West Bengal Primary Education Act, 1973

(j)[ six persons interested in education, nominated by the State Government of whom - [[Clause (j) substituted by W.B. Act 47 of 1980, which was earlier as under :-