Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 35] [Entire Act] Bombay Presidency - Subsection Section 35(2) in Bombay Police Act, 1951 (2)Any rules made under sub-section (1) shall specify the places set apart for the disposal of the dead of different communities or sections of communities.
