Madhya Pradesh High Court
Fundan vs The State Of Madhya Pradesh on 20 February, 2019
1 MCRC-6797-2019
The High Court Of Madhya Pradesh
MCRC-6797-2019
(FUNDAN Vs THE STATE OF MADHYA PRADESH)
2
Jabalpur, Dated : 20-02-2019
Ms.Anita Kaithwas, counsel for applicant.
Shri C.B.Singh, G.A., for respondent/State.
As prayed by learned counsel for applicant, list the case in the next week.
(MOHD. FAHIM ANWAR) JUDGE M. Digitally signed by SANTOSH P MATHEWS Date: 21/02/2019 22:45:21