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Madhya Pradesh High Court

Fundan vs The State Of Madhya Pradesh on 20 February, 2019

                                                       1                            MCRC-6797-2019
                                The High Court Of Madhya Pradesh
                                          MCRC-6797-2019
                                          (FUNDAN Vs THE STATE OF MADHYA PRADESH)

                     2
                     Jabalpur, Dated : 20-02-2019
                             Ms.Anita Kaithwas, counsel for applicant.
                             Shri C.B.Singh, G.A., for respondent/State.

As prayed by learned counsel for applicant, list the case in the next week.

(MOHD. FAHIM ANWAR) JUDGE M. Digitally signed by SANTOSH P MATHEWS Date: 21/02/2019 22:45:21