Kerala High Court
Unknown vs By Advs on 20 December, 2019
Author: Anu Sivaraman
Bench: Anu Sivaraman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 20TH DAY OF DECEMBER 2019 / 29TH AGRAHAYANA, 1941
WP(C).No.11221 OF 2014(C)
PETITIONER
GREEN METHOD ENGINEERING PRIVATE LIMITED
REPRESENTED BY ITS EXECUTIVE DIRECTOR, DAVIS M.V, ATC
BUILDING ,MOOLEPADOM NAGAR ROAD, H.M.T.JUNCTION,
KALAMASSERY, KOCHI,PIN 683 104.
BY ADVS.
SRI.C.V.MILTON
SRI.M.N.MANOJ
RESPONDENTS:
1 THE PRINCIPAL SECRETARY TO GOVERNMENT
LOCAL SELF GOVERNMENT DEPARTMENT, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM 695 001.
2 THE PROJECT DIRECTOR
KERALA SUSTAINABLE URBAN DEVELOPMENT PROJECT, 5TH
FLOOR, GTRANS TOWER, VAZHUTHAKADU, THIRUVANANTHAPURAM
695 014.
3 MANAGING DIRECTOR
ABG ENGINEERING (INDIA) PVT.LTD., MUTHOOR PO,
THIRUVALLA KOTTAYAM 695 014.
4 THE MANAGING DIRECTOR
IONEX ENVIROTECH PVT LTD.,208 SWASTHIK PLAZA, POKHRAN
ROAD NO.2,SUBASH NAGAR, NEAR VOLTAS, SUBHASH NAGAR,
THANE WEST, MAHARASHTRA,PIN 400601.
5 THE DIRECTOR
UTTAM FOOD INFRASTRUCTURE PARK PVT.LTD., SURVEY NO.
21-26,KHOPOLI PEN ROAD, RAIGAD
DISTRICT,MAHARASHTRA,PIN 410 203.
GP. N.B. SUNIL NATH
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
20.12.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.11221 OF 2014(C)
2
JUDGMENT
It is submitted by the learned counsel for the petitioner that this writ petition have become infructuous. Hence, this writ petition is dismissed as infructuous.
Sd/-
ANU SIVARAMAN JUDGE Bng/20.12.19