Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 28] [Entire Act] Union of India - Section Section 116 in The Finance Act, 2018 116. Substitution of words "Authorised officer" for the word "Secretary" throughout Act. - In the principal Act, for the word "Secretary", wherever it occurs, the words "Authorised Officer" shall be substituted.
