Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(6)(iii) in The Punjab State Council for Agricultural Education Act, 2017 (iii)is guilty of misconduct which in the opinion of the Government render him unfit to continue as Member; or