Section 111(2)(a) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

Union of India - Subsection

Section 111(2)(a) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

(a)who is found to have been subject at the time of his registration, or thereafter has become subject to any of the disabilities stated in clauses (i) to (vi) of rule 105; or

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Union of India - Subsection

Section 111(2)(a) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002