Chattisgarh High Court
Sikander Singh Thakur vs Shri G. S. Mishra 22 Wps/3601/2017 ... on 26 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONT No. 706 of 2017
Sikander Singh Thakur Versus Shri G.S.Mishra & Anr.
26.02.2018 None for the petitioner.
Shri Jai Prakash Shukla, Advocate for respondent No.2.
The counsel for the respondent submits that, they have already filed their reply.
As there is no representation on behalf of the petitioner, list this case for further hearing in the week commencing 23/04/2018.
Sd/-
(P. Sam Koshy) JUDGE Sumit