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[Cites 0, Cited by 0] [Section 206] [Entire Act]

Union of India - Subsection

Section 206(1) in The Coal Mines Regulations, 2011

(1)While blasting in hot strata, either in overburden or coal in opencast mines, the following precautionary measures shall be adopted:-
(a)no explosive other than slurry and emulsion explosives sha1l be used; and
(b)blasting shall be done with detonating fuse down the hole: