Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 439 in Police Regulations, Bengal , 1943 439. Charge-sheets and First Information Reports. - First Information Reports, charge-sheets, etc., shall be laid before the Sub-divisional Magistrate or in his absence before the Magistrate-in-charge of criminal work as soon as they are received.
