Rajasthan High Court - Jaipur
Ramratan Meena Son Of Prahalad Sahai ... vs Union Of India on 17 September, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4265/2019
Ramratan Meena Son Of Prahalad Sahai Meena
----Petitioner
Versus
Union Of India
----Respondent
Connected With S.B. Civil Writ Petition No. 26389/2018 Sitaram S/o Shri Nekiram
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26390/2018 Ramawatar Jat S/o Shri Sheri Laxman Ram
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26391/2018 Krishan S/o Shri Ram Kumar
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26392/2018 Manoj Kumar Natwadiya S/o Shri Harphool Singh
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26393/2018 Narendra Singh S/o Shri Khayaliram
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26394/2018 Rajaram Meena S/o Shri Durgalal Meena (Downloaded on 23/09/2019 at 09:11:41 PM) (2 of 11) [CW-4265/2019]
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26395/2018 Suresh Kumar S/o Shri Jawahar Singh
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26396/2018 Rajendra Kumar Nehra S/o Shri Mohan Lal Nehra
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26397/2018 Dilip Jajara S/o Shri Gogaram
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26398/2018 Shivaji Lal Jat S/o Shri Goga Lal Jat
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26399/2018 Sushil Kumar Nehra S/o Shri Dhanna Ram Nehra
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26400/2018 Rupsingh Meena S/o Shri Meetha Lal Meena
----Petitioner Versus Union Of India Through The Secretary
----Respondent S.B. Civil Writ Petition No. 26401/2018 (Downloaded on 23/09/2019 at 09:11:41 PM) (3 of 11) [CW-4265/2019] Pradeep Singh Hada S/o Shri Gauri Sankar Hada
----Petitioner Versus Union Of India Through The Secretary
----Respondent S.B. Civil Writ Petition No. 26402/2018 Hemraj S/o Shri Kailash Chand Gurjar
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26403/2018 Surendra Kumar S/o Shri Jagdish Prasad
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26404/2018 Anil Kumar S/o Shri Dan Singh
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26405/2018 Mukesh Meena S/o Shri Prahalad Meena
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26406/2018 Dinesh S/o Shri Ram Prasad
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26407/2018 Sandeep Kumar Get S/o Shri Prakash Chand Get
----Petitioner Versus Union Of India
----Respondent (Downloaded on 23/09/2019 at 09:11:41 PM) (4 of 11) [CW-4265/2019] S.B. Civil Writ Petition No. 26408/2018 Deshraj Jat S/o Shri Prabhu Dayal Jat
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26409/2018 Mukesh Kumar Saini S/o Shri Banshi Dhar Saini
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26410/2018 Ramkran Singh S/o Shri Jagdish Prasad
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26411/2018 Ram Avatar S/o Shri Ramchand
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26412/2018 Mukesh Kumar Bajia S/o Shri Sada Ram Bajia
----Petitioner Versus Union Of India Through The Secretary
----Respondent S.B. Civil Writ Petition No. 26413/2018 Hitesh Kumar Saidawat S/o Shri Hansraj Saidawat
----Petitioner Versus Union Of India Through The Secretary
----Respondent S.B. Civil Writ Petition No. 26414/2018 Rakesh Kumar Gurjar S/o Shri Mungaram Gurjar
----Petitioner Versus Union Of India Through The Secretary (Downloaded on 23/09/2019 at 09:11:41 PM) (5 of 11) [CW-4265/2019]
----Respondent S.B. Civil Writ Petition No. 26415/2018 Ramesh Kumar S/o Shri Phulla Ram
----Petitioner Versus Union Of India Through The Secretary
----Respondent S.B. Civil Writ Petition No. 26416/2018 Mukesh Kumar Meena S/o Shri Suraj Mal Meena
----Petitioner Versus Union Of India Through The Secretary
----Respondent S.B. Civil Writ Petition No. 26417/2018 Suraj Mal S/o Shri Teja Ram
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26418/2018 Gajaraj Singh S/o Shri Prem Singh
----Petitioner Versus Union Of India Through The Secretary
----Respondent S.B. Civil Writ Petition No. 26419/2018 Ramji Lal Haritwal S/o Shri Prabhu Dayal Jat
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26420/2018 Mukesh Gurjar S/o Shri Dataram Gurjar
----Petitioner Versus Union Of India Through The Secretary
----Respondent S.B. Civil Writ Petition No. 26421/2018 Ummed Raj Thori S/o Shri Badari Lal Thori
----Petitioner Versus (Downloaded on 23/09/2019 at 09:11:41 PM) (6 of 11) [CW-4265/2019] Union Of India
----Respondent S.B. Civil Writ Petition No. 26422/2018 Mukesh Kumar Yadav S/o Shri Baluram Yadav
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26423/2018 Sumer Singh S/o Shri Vinod Kumar
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26424/2018 Mukesh Kumar Gurjar S/o Shri Palaram Gurjar,
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26425/2018 Anil Kumar S/o Shri Vipati Ram
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26426/2018 Sandeep Kumar Khichar S/o Shri Indraj Singh Khichar
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26427/2018 Sunil Kumar Saini S/o Shri Bhagwan Singh Saini
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26428/2018 Omprakash S/o Shri Pusaram
----Petitioner (Downloaded on 23/09/2019 at 09:11:41 PM) (7 of 11) [CW-4265/2019] Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26429/2018 Prahalad Singh S/o Shri Mahaveer Prasad
----Petitioner Versus Union Of India Through The Secretary
----Respondent S.B. Civil Writ Petition No. 26430/2018 Sunil Kulhari S/o Shri Dharampal Kulhari
----Petitioner Versus Union Of Of India
----Respondent S.B. Civil Writ Petition No. 26432/2018 Jitendra Kumar S/o Shri Sukhdevaram
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26433/2018 Dinesh Kumar S/o Shri Mamchand
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26434/2018 Mahesh Kumar Swami S/o Shri Lal Chand Swami
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26435/2018 Sohan Ram Chandeliya S/o Shri Dalaram
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26437/2018 Jairam Saini S/o Shri Banwari Lal Saini (Downloaded on 23/09/2019 at 09:11:41 PM) (8 of 11) [CW-4265/2019]
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26438/2018 Anil Kumar S/o Shri Ram Kumar Sura
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26439/2018 Atar Singh S/o Shri Kaniram
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26440/2018 Mukesh Kumar Gurjar S/o Shri Ramji Lal Gurjar
----Petitioner Versus Union Of India Through The Secretary
----Respondent S.B. Civil Writ Petition No. 26441/2018 Dinesh Kumar Swami, S/o Shri Chhotu Ram Swami
----Petitioner Versus Union Of India Through The Secretary
----Respondent S.B. Civil Writ Petition No. 26442/2018 Prathviraj Gurjar S/o Shri Shivraj Gurjar
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26443/2018 Vijaypal Punia, S/o Shri Vidhyadhar Punia
----Petitioner Versus Union Of Of India
----Respondent S.B. Civil Writ Petition No. 26444/2018 (Downloaded on 23/09/2019 at 09:11:41 PM) (9 of 11) [CW-4265/2019] Mukesh Kumar Samota S/o Shri Mamraj Singh Samota
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26445/2018 Motiram S/o Shri Ramdev Ram
----Petitioner Versus Union Of India Through The Secretary
----Respondent S.B. Civil Writ Petition No. 26446/2018 Lekhraj Gurjar S/o Shri Devi Lal Gurjar
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26447/2018 Anil Kumar S/o Shri Mahaveer,
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26448/2018 Kanhaiya Lal Gurjar S/o Shri Ladu Lal Gurjar
----Petitioner Versus Union Of India Through The Secretary
----Respondent S.B. Civil Writ Petition No. 26452/2018 Jitendra Singh Dhakar S/o Shri Gopi Lal Dhakar
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 26453/2018 Vishan Singh, S/o Shri Hanuman Singh Shekhawat,
----Petitioner Versus Union Of Of India
----Respondent (Downloaded on 23/09/2019 at 09:11:41 PM) (10 of 11) [CW-4265/2019] S.B. Civil Writ Petition No. 26455/2018 Mahendra Singh Gurjar S/o Shri Shivlal Gurjar
----Petitioner Versus Union Of India Through The Secretary
----Respondent S.B. Civil Writ Petition No. 26457/2018 Ganpat Ram, S/o Shri Lichhman Ram Lamror
----Petitioner Versus Union Of India Through The Secretary
----Respondent S.B. Civil Writ Petition No. 1906/2019 Sagar Mal S/o Shri Mothu Ram
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 2565/2019 Kailash Chand S/o Shri Tota Ram
----Petitioner Versus Union Of India Through The Secretary
----Respondent S.B. Civil Writ Petition No. 5696/2019 Mamta Kajla D/o Shri Suraj Mal Kajla
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 5702/2019 Prakash Chand Yadav S/o Shri Ram Chandra Yadav
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 7347/2019 Vinod Kumar Meena S/o Shri Gopal Lal Meena
----Petitioner Versus Union Of India (Downloaded on 23/09/2019 at 09:11:41 PM) (11 of 11) [CW-4265/2019]
----Respondent S.B. Civil Writ Petition No. 7393/2019 Vijapal Singh S/o Shivpa Singh
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 8326/2019 Ram Kishan Sharma S/o Shri Gogaram Sharma
----Petitioner Versus Union Of India
----Respondent S.B. Civil Writ Petition No. 10060/2019 Mukesh Kumar Dhinwa S/o Shri Bansi Dhar Dhinwa
----Petitioner Versus Union Of India
----Respondent For Petitioner(s) : Mr. R.N. Mathur, Sr. Counsel with Mr. R.B. Sharma Ganthola For Respondent(s) : Mr. Anand Sharma HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 17/09/2019 Counsel for the respondents has stated that he has filed reply today in the Registry.
Registry is directed to place it on record.
Counsel for the petitioner may file rejoinder, if they so choose.
List again on 16.10.2019, along with SBCWP No.14354/2019, 14361/2019, 10767/2019, 20184/2018, 2295/2019, 1644/2019, 190/2019 and 541/2019.
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