Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act] State of Tripura - Subsection Section 70(2)(f) in Tripura Town and Country Planning Act, 1975 (f)the manner of nomination of representatives of Local Authorities under Cl. (c)of sub-section (3)of S. 9;