Allahabad High Court
Virendra Pal Singh vs Sri. Gyan Prakash Srivastava, ... on 9 January, 2020
Author: Suneet Kumar
Bench: Suneet Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- CONTEMPT APPLICATION (CIVIL) No. - 5570 of 2019 Applicant :- Virendra Pal Singh Opposite Party :- Sri. Gyan Prakash Srivastava, Additional Collector/ D.D.C. And Another Counsel for Applicant :- Murtuza Ali,Arvind Srivastava Iii,Imtiyaj Ali Hon'ble Suneet Kumar,J.
Heard learned counsel for the parties.
In view of the order dated 14 November 2019 passed by the Appellate Court modifying the Writ Court order and making it subject to the outcome of the Writ-A No. 61569 of 2006 (Ramesh Chandra and another vs. State of U.P. and others), the instant petition is consigned to record at this stage.
Notice(s) discharged.
Order Date :- 9.1.2020 S.Prakash