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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Manipur - Subsection

Section 80(1) in The Manipur Panchayati Raj Act, 1994

(1)A Zilla Parishad may subject to the provisions of this Act and the rules made thereunder and with the previous sanction of the Government, by notification, make regulations to carry out the purposes of this Act in so far as it relates to its powers and duties.