Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Sikkim - Subsection Section 2(b) in Land Acquisition Rules, 1977 (b)" Collector" means the collector of the District with in whose jurisdiction the land is situated or any other officer empowered by the State Government to perform the functions of a Collector under the Act.
