Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Biological Diversity Rules, 2004

(3)The members shall be given at least fifteen days 'notice for holding an ordinary meeting and at least three days 'notice for holding a special meeting specifying the purpose, the time and the place at which such meeting is to be held.