Madhya Pradesh High Court
Kashiram vs The State Of Madhya Pradesh on 19 February, 2024
Author: Anil Verma
Bench: Anil Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 57503 of 2023
(KASHIRAM Vs THE STATE OF MADHYA PRADESH)
Dated : 19-02-2024
Shri Harsh Rana - Advocate for applicant.
Shri Amit Raval - Government Advocate for respondent / State.
Learned counsel for the respondent / State is directed to verify the factum of illness of wife of the applicant and submit report in that regard before this Court on the next date of hearing.
List the matter in the next week.
(ANIL VERMA) JUDGE Anushree Signature Not Verified Signed by: ANUSHREE PANDEY Signing time: 20-02-2024 10:19:20