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Supreme Court - Daily Orders

Nandkishore Shravan Ahirrao vs Kosan Industries (P) Ltd. on 5 February, 2016

  ITEM NO.106                        REGISTRAR COURT. 2                SECTION XV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MR. M V RAMESH

  Petition(s) for Special Leave to Appeal (C)                 No(s).   30469-30470/2015

  NANDKISHORE SHRAVAN AHIRRAO                                       Petitioner(s)

                                               VERSUS

  KOSAN INDUSTRIES (P) LTD.                                         Respondent(s)

  (with interim relief and office report)


  Date : 05/02/2016 These petitions were called on for hearing today.



  For Petitioner(s)
                                    Mr. Rameshwar Prasad Goyal,Adv.


  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Await the return of the service of notice already issued to the sole respondent.

List the matter again on 29.03.2016.

(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.02.06 12:21:20 TLT Reason: