Supreme Court - Daily Orders
Nandkishore Shravan Ahirrao vs Kosan Industries (P) Ltd. on 5 February, 2016
ITEM NO.106 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 30469-30470/2015
NANDKISHORE SHRAVAN AHIRRAO Petitioner(s)
VERSUS
KOSAN INDUSTRIES (P) LTD. Respondent(s)
(with interim relief and office report)
Date : 05/02/2016 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Rameshwar Prasad Goyal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Await the return of the service of notice already issued to the sole respondent.
List the matter again on 29.03.2016.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.02.06 12:21:20 TLT Reason: