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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Manipur - Subsection

Section 110(b) in The Manipur Co-operative Societies Act, 1976

(b)a federal society with similar objects to which the cancelled society was eligible for affiliation or, where no federal society exists, the State federal society which may be notified in this behalf by the State Government; and