Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Meghalaya - Subsection Section 12(xiii) in The Meghalaya Board of School Education Act, 1973 (xiii)to advise Government on physical, moral and social welfare of students in recognised institutions and to prescribe conditions for their residence and discipline;
