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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(6) in Bombay Wild Animals and Wild Birds Protection Act, 1951

(6)No person shall hunt any game during the hours of night, i.e., one hour after sun-set and one hour before sun-rise except in the case of carnivora, by sitting on a [kill].