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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(i) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(i)Two persons to be nominated by the State Government of Bihar representing from the State Level Association of Architects or Engineers and one from an Accident Insurance Institution - Members.