Section 7(1B) in The Rajasthan Agricultural Produce Markets Act, 1961
(1B)Out of the total seats of the Members to be elected under sub-clause (i) of clause (a) and sub-clause (i) of clause (b) of sub-section (1) of Section 7, 50% [including the number of seats reserved for women under sub-section (1A)] shall be reserved for women.] [Inserted by Rajasthan Act No. 15 of 2009, dated 10.9.2009.]
