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Delhi High Court - Orders

The Management Of Esi Hospital vs Asha Ram & Ors on 13 September, 2022

                           $~R-91
                           *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +     W.P.(C) 16739/2004 & CM APPL. 12084/2005
                                 THE MANAGEMENT OF ESI HOSPITAL                    ..... Petitioner
                                                    Through:       Mr. Yakesh Anand, Ms. Sonam
                                                                   Anand    and    Ms.   Deepshikha
                                                                   Sansanwal, Advocates.
                                                    versus

                                 ASHA RAM & ORS.                                   ..... Respondents
                                                    Through:       None.

                                 CORAM:
                                 HON'BLE MR. JUSTICE GAURANG KANTH
                                                    ORDER

% 13.09.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).

Learned counsel for the petitioner seeks an adjournment. Let the matter remain on board.

GAURANG KANTH, J SEPTEMBER 13, 2022 kd Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:15.09.2022 11:00:12