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State of Telangana - Section

Section 57 in Telangana District Boards Act, 1955

57. Conduct of ordinary meetings.

- At ordinary meetings business shall be conducted in the following order :-
(a)The minutes of the previous ordinary meeting and of any special meeting held since shall be read and it approved by the majority of the members shall be confirmed;
(b)business postponed at the previous meeting shall be considered;
(c)subjects noted on the agenda shall be considered in such order as the presiding authority may determine.