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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Punjab - Subsection

Section 50(1) in The Punjab Town Improvement Trust Rules, 1939

(1)The pay of the entire Trust establishment shall be drawn on one monthly salary bill in form No. 27 with full details of names and signed by the [Chairman, or when authorised in writing by the Chairman with the previous permission of the State Government, the Secretary] [Substituted by Punjab Government Notification No. 5388-Cr.-46/936, dated 14th January, 1947.]. The establishment chargeable to each item of the budget shall be grouped, marked off, and totalled separately, the name of the budget item being noted in red ink at the top of each set of entries.Note : - The practice of making out piecemeal pay bills should be strictly prohibited.