Section 1 in The M.P. Vilasita, Manoranjan, Amod Evam Vigyapan Kar Adhiniyam, 2011
1. Short title, extent and commencement.
(1)This Act may be called the Madhya Pradesh Vilasita, Manoranjan, Amod Evam Vigyapan Kar Adhiniyam, 2011.(2)It extends to the whole of Madhya Pradesh.(3)It shall come into force from 1st April, 2011.
