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State of Andhra Pradesh - Section

Section 63 in Andhra Pradesh Revenue Recovery Act, 1864

63. Saving of Regulation V of 1804 and X of 1831:

- Nothing in this Act shall be held to bar the operation of the provisions of Regulation V of 1804 and of Regulation X of 1834, in respect to the sale of lands of minors and other disqualified landholders.