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Union of India - Section

Section 1 in Epidemic Diseases Act, 1897

1. Short title and extent.-

(1)This Act may be called the Epidemic Diseases Act, 1897.
(2)[ It extends to the whole of India, were comprised in Part B States] [Substituted by the A.L.O., 1950].] [* * *] [The word "and" is repealed by Act 10 of 1914]
(3)[ * * * * * * *] [Repealed by Act 10 of 1914, section 3 and Schedule II]