Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Tamilnadu - Subsection Section 91(b) in The Tamil Nadu Co-Operative Societies Act, 1983 (b)with which such insured co-operative bank is amalgamated under subsection (2) of section 13 or under section 14; or
