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State of Uttarakhand - Section

Section 9 in The Uttarakhand Co-operative Service Rules, 2016

9. Age.

- A candidate for direct recruitment to any post in the service must have attained the age of 21 years on January 1, of the year in which recruitment is to be made, if the posts are advertised during the period January 1 to June 30th and on July 1, if the posts are advertised during the period July 1 to December 31 and the maximum age limit shall not be greater than as notified by Government, from time to time;Provided that the upper age limit in the case of candidates belonging to Scheduled Castes, Scheduled Tribes and otehr categories, as may be notified by the Government, from time to time, shall be greater by such number of years as may be specified.