Bombay High Court
Peoples Health Organisation (India) ... vs Union Of India Iits Legl Cell At Ayker ... on 6 February, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 4100 OF 2018
Sanjeet R. Shukla ....Petitioner
V/S
The State Of Maharashtra ....Respondent
WITH PUBLIC INTEREST LITIGATION NO. 78 OF 2007 Peoples Health Organisation (india) And Anr ....Petitioner V/S Union Of India Iits Legl Cell At Ayker Bhavan ....Respondent And 3 Ors WITH WRIT PETITION NO. 3151 OF 2014 Shri. Sanjeet Shukla ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 225 OF 2016 In WRIT PETITION 3151 OF 2014 Shri. Sanjeet Shukla ....Petitioner V/S The State Of Maharashtra And 3 Ors. And ....Respondent Kishore Jagannathrao Shitole (intervener/applicant) Page 1/7 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:31:15 ::: WITH PUBLIC INTEREST LITIGATION NO. 41 OF 2008 People\'s Health Organisation(india) ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 71 OF 2017 In WRIT PETITION 3151 OF 2014 Shri. Sanjeet Shukla ....Petitioner V/S The State Of Maharashtra And 3 Ors. And ....Respondent Sambhaji Bajaba Thokal (applicant) WITH WRIT PETITION LODGING NO. 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 565 OF 2018 In WRIT PETITION LODGING NO . 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 739 OF 2018 Page 2/7 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:31:15 ::: In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 32 OF 2017 In WRIT PETITION 3151 OF 2014 Shri. Sanjeet Shukla ....Petitioner V/S The State Of Maharashtra And 3 Ors.and Akhil ....Respondent Maratha Federation Applicant Intervener WITH WRIT PETITION LODGING NO. 4269 OF 2018 Vishnuji P. Mishra ....Petitioner V/S The State Of Maharashtra ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 526 OF 2018 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra And Prashant Shankar ....Respondent Bhosale (applicant) WITH Page 3/7 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:31:15 ::: NOTICE OF MOTION (WRIT PETITION) NO. 17 OF 2019 In WRIT PETITION LODGING NO . 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr ....Respondent WITH PUBLIC INTEREST LITIGATION LODGING NO. 6 OF 2019 Doodhnath Vishveshwar Saroj And Anr. ....Petitioner V/S State Of Maharashtra And 2 Ors. ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 41 OF 2019 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra And Vaibhav ....Respondent Dhondiram Kadam (prop. Respondent) WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 42 OF 2019 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra And Prafull Pratap ....Respondent Pawar (applicant) Page 4/7 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:31:15 ::: WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 67 OF 2019 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 1 OF 2019 In WRIT PETITION LODGING NO . 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr And Kashinath ....Respondent Jaggannath Thakur (applicant) WITH NOTICE OF MOTION (WRIT PETITION) NO. 46 OF 2019 In WRIT PETITION LODGING NO . 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr ....Respondent Mr.Arvind Datar,Sr. Adv. and Mr. Pradeep Sancheti, Sr.Advocate a/w Mr.Darshit Jain, Mr.Prathamesh Kamat, Kanchan Dube and Neha Yadav, Pallavi Bali I/by Mr. Ashish U. Mishra for petitioner in WPL/4100/18 and W.P.(OS) No.3151/2014.
Mr. S. G. Anney, Senior Advocate a/with Pooja Patil, Premlal Krishnan, Sankalp Anantwar, Anurag Mankar, Rishi Alwa, Page 5/7 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:31:15 ::: Dinesh Bhatai i/by M/s. Pan India Legal Services LLP for Petitioners in WPL No. 4128/2018 and NMW Nos. 565/2018, 17/2019, 45/2019.
Mr.Sayed Ejaz Abbas Naqvi for the Petitioner in PILST.No.6/2019.
Mr.A.K.J.Pancikar for the Petitioner in PIL 41/2008 and 78/2007.
Mr. Ramesh Dube Patil a/w Ankur Pahade, Vivek Joshi, Khushbu Marwadi and Prasad Dube Patil I/by Jay and Co. for Petitioner in PIL.No.19/2019 and Respondent no.3 in PIL/175/18 for Applicant/ Intervenor in CHSW.NO.01/2019. Dr.Ishwar Gilade Petitioner-in-person in PIL(OS).No.41/20018 and PIL(OS)No.78/2007.
Mr.Mukul Rohatgi,Special Counsel, Mr. Paramjeet Singh Patwalia, Special Counsel, Mr.Nishant Katneshwarkar, Special Counsel, Mr. V. A. Thorat, Senior Counsel, Mr. A. A. Kumbhakoni, Advocate General,Mr.A. Y.Sakhare, Senior Counsel, Mr. A. B. Vagyani, Govt. Pleader, Smt. P. H.Kantharia, GP, Smt. G. R. Shastri, Addl. G.P, Mr. P. P. Kakade, AGP,Mr.Laxmikant Satelkar-AGP, Ms.Jyoti Chavan-AGP,Mr.R.J.Mane-AGP, Ms. Nisha Mehra, AGP, Ms.D. Patankar-AGP, Mr. Vaibhav Sugdare, Ms. Prachi Tatake, Mr. Akshay Shinde, B Panel AGP and Joel Carlos,Shriram Pingle,Deepak Salvi, Mr.Rakesh Rathod, Mrs.M.P.Thakur-AGP, Ms.Misha Rohatgi, Ms.Aishwarya Kantawalal, Sneha Iyer for Respondent-State.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 6th February, 2019 Page 6/7 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:31:15 ::: P.C. :
Heard. Stand over to 07/02/2019 at the bottom of the Supplementary Board. Ad-interim relief if any to continue till then.
( ASSOCIATE ) Page 7/7 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:31:15 :::