Section 3(o) in National Housing Bank (Officers') Service Regulations, 1997
(o)[ "Wholly dependant parents" means parents having monthly income of either or both, not exceeding Rs 1500/- per month.] [Substitued by G.S.R. 213 (E), dated 11th April, 1997 (w.e.f. 11th April, 1997)]
