Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Odisha - Subsection Section 74(1) in The Orissa Land Reforms Act, 1960 (1)On the coming into force of Chapter I of this Act the Orissa Land Tenant's Relief Act, 1955, (1 of 1955) shall be repealed.
