Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8A] [Entire Act] State of West Bengal - Subsection Section 8A(4) in The West Bengal Scheduled Castes And Scheduled Tribes (Identification) Act, 1994 (4)The Committee shall meet at such place and time, and the meeting shall be conducted in such manner, as may be prescribed.
