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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(3) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(3)The Adhyaksha shall, if requested by a member, explain to him the instructions contained on the ballot paper for recording of votes.