Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

State of Tamilnadu - Section

Section 14 in Tamil Nadu Electricity (Taxation on Consumption) Act, 1962

14. Effect of [Tamil Nadu Act] V of 1939.

- The provisions of this Act shall be in addition to, and not in derogation of, the [Tamil Nadu] Electricity Duty Act, 1939 ([Tamil Nadu] Act V of 1939).