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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(b) in The Bihar School Examination Board Regulations, 1964

(b)Late fee. - A late fine @ Re 1/- (one) per day per candidate shall have to be paid in case of later submission of fee and form subject to the condition that no fee or form shall be accepted later than thirty days of the commencement of the Annual Examination and fifteen days of the Supplementary Examination."