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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(2)(e) in Kerala Parks, Play-fields and Open Spaces (Preservation and Regulation) Act, 1968

(e)removing from any park, play-field or open space any pet son who ts therein in contravention of any order or direction of the executive authority or any person authorised under section II,