Calcutta High Court (Appellete Side)
376/366A/370/372/373/120B Of The ... vs In Re : Shanaz Begum on 11 September, 2019
1 11.09.2019189
sdas rejected C.R.M. 7806 of 2019 In Re:- An application for bail under Section 439 of the Code of Criminal Procedure filed on 26.08.2019 in connection with Garden Reach Police Station Case No. 89 of 2018 dated 23.04.2018 under Sections 376/366A/370/372/373/120B of the Indian Penal Code.
And In Re : Shanaz Begum .... petitioner Mr. Avik Ghatak, Mr. M. Rahaman ....for the petitioner Ms. Z. N. Khan, Ms. Trina Mitra ..... for the State Having considered the materials on record disclosing prima facie involvement of the petitioner in the conspiracy of sexually exploiting women and in view of gravity of the offence and prima facie involvement of the petitioner therein, we are not inclined to grant bail to the petitioner.
The application for bail is, thus, rejected. (Jay Sengupta, J.) (Joymalya Bagchi, J.) 2