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[Cites 0, Cited by 0] [Section 74A] [Entire Act]

State of Rajasthan - Subsection

Section 74A(2) in The Rajasthan Municipalities (Election) Rules, 1994

(2)The control units sealed under rule 63B and kept in the custody of the returning officer shall not be opened, inspected or produced except under the orders of a competent court.