Supreme Court - Daily Orders
Vincen Mathew vs Life Insureance Corporation Of India on 3 April, 2017
Bench: Dipak Misra, A.M. Khanwilkar
ITEM NO.31 COURT NO.2 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....CC No(s).6532/2017
(Arising out of impugned final judgment and order dated 28/07/2016
in WPC No.30018/2009 28/07/2016 in WA No.461/2013 passed by the
High Court of Kerala at Ernakulam)
VINCEN MATHEW Petitioner(s)
VERSUS
LIFE INSUREANCE CORPORATION OF INDIA & ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 03/04/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s)
Mr. V. Shyamohan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No.2325 of 2013.
(Ashok Raj Singh) (Madhu Narula) Court Master Court Master Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2017.04.03 17:34:59 IST Reason: