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Supreme Court - Daily Orders

Vincen Mathew vs Life Insureance Corporation Of India on 3 April, 2017

Bench: Dipak Misra, A.M. Khanwilkar

     ITEM NO.31                                 COURT NO.2               SECTION XIA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)....CC No(s).6532/2017
     (Arising out of impugned final judgment and order dated 28/07/2016
     in WPC No.30018/2009 28/07/2016 in WA No.461/2013 passed by the
     High Court of Kerala at Ernakulam)

     VINCEN MATHEW                                                      Petitioner(s)

                                                      VERSUS

     LIFE INSUREANCE CORPORATION OF INDIA & ORS         Respondent(s)
     (with appln. (s) for c/delay in filing SLP and office report)

     Date : 03/04/2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR

     For Petitioner(s)
                                           Mr. V. Shyamohan, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

Tag with Civil Appeal No.2325 of 2013.

(Ashok Raj Singh) (Madhu Narula) Court Master Court Master Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2017.04.03 17:34:59 IST Reason: