Supreme Court - Daily Orders
M/S Katwa Udyog Ltd vs Union Of India on 22 October, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.23 COURT NO.6 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.16021/2016
(Arising out of impugned final judgment and order dated 31-03-2016
in WP No. 9581/2011 passed by the High Court Of Karnataka at
Bengaluru)
M/S KATWA UDYOG LTD Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 89160/2021 - INTERVENTION APPLICATION
IA No. 50733/2019 - INTERVENTION APPLICATION
IA No. 107869/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Date : 22-10-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) Mr. Nikhil Nayyar, Sr. Adv.
Ms. Charu Ambwani, AOR
Mr. Devashish Chauhan, Adv.
Ms. Madhura Mohan Nikalje, Adv.
For Respondent(s) Mr. Vikramjit Banerjee, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. G. S. Makker, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Nachiketa Joshi, Adv.
Mr. Veer Vikrant Singh, Adv.
Mr. Raman Yadav, Adv.
Mr. Shashank Bajpai, Adv.
Mr. Naveen Kumar, AOR
Mr. Nitesh Bhandari, Adv.
Ms. Stuti Bisht, Adv.
Signature Not Verified
Mr. Prabhat Kumar Rai, Adv.
Digitally signed by
KAVITA PAHUJA
Date: 2024.10.24
Mr. Shourajeet Chakravarty, Adv.
17:31:53 IST
Reason: Ms. Aprajita Bhardwaj, Adv.
Mr. Maitreya, Adv.
1
Mr. Aditya Goyal, Adv.
Mr. Aditya Singh, Adv.
Mr. Bhaskar Bhushan, Adv.
Mr. Ujjawal Kr. Rai, Adv.
Ms. Esha Kumar, Adv.
Mr. Utkarsh Chandra, Adv.
Mr. V. N. Raghupathy, AOR
Mr. Raghavendra M. Kulkarni, Adv.
Mr. Nagarkatti Kartik Uday, AOR
Mr. Sanidhya Kumar, Adv.
Mr. Ashutosh Dubey, AOR
Mr. Sekhar G. Devasa, Sr. Adv.
Mr. Ashutosh Dubey, Adv.
Mr. Abhishek Chauhan, Adv.
Mr. Amit P Shahi, Adv.
Mr. Gaurav Yadav, Adv.
Mr. Amit Kumar, Adv.
Mr. Manish Dhingra, Adv.
Mr. Rahul Sethi, Adv.
Mr. Shashi Bhushan Nagar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 25th February, 2025.
(KAVITA PAHUJA) (AVGV RAMU) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 2