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Supreme Court - Daily Orders

M/S Katwa Udyog Ltd vs Union Of India on 22 October, 2024

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.23                            COURT NO.6                 SECTION IV-A

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

                         Petition for Special Leave to Appeal (C) No.16021/2016

     (Arising out of impugned final judgment and order dated 31-03-2016
     in WP No. 9581/2011 passed by the High Court Of Karnataka at
     Bengaluru)

     M/S KATWA UDYOG LTD                                               Petitioner(s)

                                                  VERSUS

     UNION OF INDIA & ORS.                                             Respondent(s)


     (IA No. 89160/2021 - INTERVENTION APPLICATION
     IA No. 50733/2019 - INTERVENTION APPLICATION
     IA No. 107869/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES)

     Date : 22-10-2024 These matters were called on for hearing today.

     CORAM :               HON'BLE MR. JUSTICE ABHAY S. OKA
                           HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH


     For Petitioner(s)               Mr. Nikhil Nayyar, Sr. Adv.
                                     Ms. Charu Ambwani, AOR
                                     Mr. Devashish Chauhan, Adv.
                                     Ms. Madhura Mohan Nikalje, Adv.


     For Respondent(s)               Mr. Vikramjit Banerjee, A.S.G.
                                     Mr. Mukesh Kumar Maroria, AOR
                                     Mr. G. S. Makker, Adv.
                                     Mr. Rupesh Kumar, Adv.
                                     Mr. Nachiketa Joshi, Adv.
                                     Mr. Veer Vikrant Singh, Adv.
                                     Mr. Raman Yadav, Adv.
                                     Mr. Shashank Bajpai, Adv.


                                     Mr. Naveen Kumar, AOR
                                     Mr. Nitesh Bhandari, Adv.
                                     Ms. Stuti Bisht, Adv.
Signature Not Verified
                                     Mr. Prabhat Kumar Rai, Adv.
Digitally signed by
KAVITA PAHUJA
Date: 2024.10.24
                                     Mr. Shourajeet Chakravarty, Adv.
17:31:53 IST
Reason:                              Ms. Aprajita Bhardwaj, Adv.
                                     Mr. Maitreya, Adv.


                                                   1
                   Mr. Aditya Goyal, Adv.
                   Mr. Aditya Singh, Adv.
                   Mr. Bhaskar Bhushan, Adv.
                   Mr. Ujjawal Kr. Rai, Adv.
                   Ms. Esha Kumar, Adv.
                   Mr. Utkarsh Chandra, Adv.


                   Mr. V. N. Raghupathy, AOR
                   Mr. Raghavendra M. Kulkarni, Adv.


                   Mr. Nagarkatti Kartik Uday, AOR
                   Mr. Sanidhya Kumar, Adv.


                   Mr. Ashutosh Dubey, AOR
                   Mr. Sekhar G. Devasa, Sr. Adv.
                   Mr. Ashutosh Dubey, Adv.
                   Mr. Abhishek Chauhan, Adv.
                   Mr. Amit P Shahi, Adv.
                   Mr. Gaurav Yadav, Adv.
                   Mr. Amit Kumar, Adv.
                   Mr. Manish Dhingra, Adv.
                   Mr. Rahul Sethi, Adv.
                   Mr. Shashi Bhushan Nagar, Adv.



          UPON hearing the counsel the Court made the following
                             O R D E R

List on 25th February, 2025.

(KAVITA PAHUJA) (AVGV RAMU) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 2