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Gauhati High Court

Kushal Kowar Deka And 5 Ors vs The State Of Assam And 8 Ors on 18 January, 2024

Author: Suman Shyam

Bench: Suman Shyam

                                                                   Page No.# 1/8

GAHC010132372013




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/6723/2013

            KUSHAL KOWAR DEKA and 5 ORS
            S/O LT. LOKNATH DEKA ZOO NARENGI ROAD, NO. 2 MATHGHARIA P.O.
            and P.S. NOONMATI,PIN- 781020, DIST. KAMRUP, M, ASSAM.



            VERSUS

            THE STATE OF ASSAM AND 8 ORS
            REP. BY THE COMMISSIONER AND SECETARY TO THE GOVT. OF ASSAM,
            DEPARTMENT OF ENVIRONMENT AND FOREST, DISPUR, GUWAHATI-
            781006.



Advocate for the Petitioner   : MR.S HUSSAIN

Advocate for the Respondent : MS.C MOZUMDARR- 6-8R-9




             Linked Case : WP(C)/1148/2021

            KUSHAL KONWAR DEKA AND ANR
            S/O- LT. LOKNATH DEKA
            ZOO NARENGI ROAD
            NO. 2 MATGHARIA
            P.O. AND P.S. NOONMATI
            PIN- 781020
            DIST.- KAMRUP (M)
            ASSAM
                                                         Page No.# 2/8

2: SAHADAT ALI
S/O- LT. MAHIM UDDIN AHMED
 29 LNB PATH
 HATIGAON
 P.O. AND P.S. HATIGAON
 PIN- 781038
 DIST.- KAMRUP (M)
ASSAM
VERSUS

THE STATE OF ASSAM AND 9 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
DISPUR
GHY-06

2:THE SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
 DISPUR
 GHY-06
 3:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONAL (B) DEPTT.
 DISPUR
 GHY-06
 4:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
 DISPUR
 GHY-06
 5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HOF
ASSAM
 PANJABARI
 GHY-37
 6:ASSAM PUBLIC SERVICE COMMISSION
REP. BY ITS SECY.
 KHANAPARA
 JAWAHARNAGAR
 GHY-22
 7:ASHOK KR. DEV CHOUDHURY
A.C.F
 MANGALDOI WILDLIFE DIVISION
 MANGALDOI
ASSAM
 8:MUSTAFA ALI AHMED
A.C.F
 OFFICE OF THE DFO
 GUWAHATI SF DIVISION
 BASISTHA
 GHY-29
                                                      Page No.# 3/8

ASSAM
9:KANAK BAISHYA
A.C.F
OFFICE OF THE DFO
GUWAHATI SF DIVISION
BASISTHA
GHY-29
ASSAM
10:DIBAKOR DAS
A.C.F
DHANSIRI FOREST DIVISION
UDALGURI
ASSAM
------------
Advocate for : MR. M K CHOUDHURY
Advocate for : SC
FOREST appearing for THE STATE OF ASSAM AND 9 ORS



Linked Case : WP(C)/4948/2020

KUSHAL KOWAR DEKA AND ANR
S/O LT. LOKNATH DEKA
ZOO NARENGI ROAD
NO. 2
MATGHARIA
P.O. P.S. NOONMATI
PIN-781020
DIST. KAMRUP (M)
ASSAM

2: SAHADAT ALI
S/O LT. MAHIM UDDIN AHMED
 29 LNB PATH
 HATIGAON
 P.O. AND P.S. HATIGAON
 PIN-781038
 DIST. KAMRUP (M)
ASSAM
VERSUS

THE STATE OF ASSAM AND 6 ORS
REP BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
DISPUR
GUWAHATI-781006
                                                    Page No.# 4/8

2:THE SECRETARY
TO THE GOVT. OF ASSAM
 DEPTT. OF ENVIRONMENT AND FOREST
 DISPUR
 GUWAHATI-781006
 3:THE SECRETARY
TO THE GOVT. OF ASSAM
 PERSONNEL (B)
 DEPTT. DISPUR
 GUWAHATI-781006
 4:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
 DEPTT. OF ENVIRONMENT AND FOREST
 DISPUR
 GUWAHATI-781006
 5:ADDITIONAL SECRETARY
TO THE GOVT. OF ASSAM
 DEPTT. OF ENVIRONMENT AND FOREST
 DISPUR
 GUWAHATI-781006
 6:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST AND HOF
ASSAM
PANJABARI
 GUWAHATI-781037
 7:THE SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
 KHANAPARA
 JAWAHARNAGAR
 GUWAHATI-781022
 8:ASHOK KR. DEV CHOUDHURY
S/O- LATE BHABESH CHANDRA DEV CHOUDHURY
ASSISTANT CONSERVATORY OF FORESTS MANGALDOI WILDLIFE
DIVISION
 MANGALDOI
ASSAM.
 9:DIBAKOR DAS
S/O-LATE DR. NIKUNJA BEHARI DAS
ASSISTANT CONSERVATOR OF FORESTS
 DHANSIRI FOREST DIVISION
 UDALGURI.
 10:MUSTAFA ALI AHMED
S/O- LATE PHUKAN ALI
ASSISTANY CONSERVATOR OF FOREST
 O/O THE DFO
 GUWAHATI SF DIVISION
 BASISTHA
 GUWAHATI-29
ASSAM.
                                                      Page No.# 5/8

11:KANAK BAISHYA
S/O-LATE UTCHAB BAISHYA
ASSISTANT CONSERVATOR OF FORESTS
O/O DFO
KAMRUP EAST DIVISION
BASISTHA
GUWAHATI
ASSAM.
------------
Advocate for : MR. M K CHOUDHURY
Advocate for : SC
FOREST appearing for THE STATE OF ASSAM AND 6 ORS



Linked Case : WP(C)/4294/2020

KUSHAL KONWAR DEKA AND ANR
S/O LT. LOKNATH DEKA
ZOO NARENGI ROAD
NO. 2 MATGHARIA
P.O. AND P.S. NOONMATI
PIN-781020
DIST. KAMRUP (M)
ASSAM

2: SAHADAT ALI
S/O LT. MAHIM UDDIN AHMED
 29 LNB PATH
 HATIGAON
 P.O. AND P.S. HATIGAON
 PIN-781038
 DIST. KAMRUP (M)
ASSAM
VERSUS

THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF ENVIRONMENT AND FOREST
DISPUR
GUWAHATI-781006

2:THE SECRETARY
TO THE GOVT. OF ASSAM
 PERSONAL (B) DEPTT. DISPUR
 GUWAHATI-781006
 3:THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
                                                        Page No.# 6/8

 DEPTT. OF ENVIRONMENT AND FOREST
 DISPUR
 GUWAHATI-781006
 4:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST AND HOF
ASSAM
PANJABARI
 GUWAHATI-781037
 5:THE SECRETARY
ASSAM PUBLIC SERVCIE COMMISSION
 KHANAPARA
 JAWAHARNAGAR
 GUWAHATI-781022
 ------------
Advocate for : MR. M K CHOUDHURY
Advocate for : SC
APSC appearing for THE STATE OF ASSAM AND 4 ORS



Linked Case : WP(C)/4942/2020

ASHOK KR. DEV CHOUDHURY AND 3 ORS.
S/O- LATE BHABESH CHANDRA DEV CHOUDHURY
ASSISTANT CONSERVATOR OF FORESTS
MANGALDOI WILDLIFE DIVISION
MANGALDOI
ASSAM.

2: DIBAKOR DAS
S/O- LATE DR. NIKUNJA BEHARI DAS
ASSISTANT CONSERVATOR OF FORESTS
 DHANSIRI FOREST DIVISION
 UDALGURI.

3: MUSTAFA ALI AHMED
S/O- LATE PHUKAN ALI
ASSISTANT CONSERVATOR OF FOREST
O/O. THE DFO
GUWAHATI
SF DIVISION
BASISTHA
GUWAHATI-781029
ASSAM.

4: KANAK BAISHYA
S/O- LATE UTCHAB BAISHYA
ASSISTANT CONSERVATOR OF FORESTS
O/O. THE DFO
                                                         Page No.# 7/8

KAMRUP EAST DIVISION
BASISTHA
GUWAHATI
ASSAM.
VERSUS

THE STATE OF ASSAM AND 6 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF ENVIRONMENT AND FOREST
DISPUR
GUWAHATI-781006.

2:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONAL (B) DEPARTMENT
 DISPUR
 GUWAHATI- 781006.
 3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF ENVIRONMENT AND FOREST
 DISPUR
 GUWAHATI- 781006.
 4:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HOF
 ASSAM
PANJABARI
 GUWAHATI- 781037.
 5:THE SECRETARY
 ASSAM PUBLIC SERVICE COMMISSION
 KHANAPARA
JAWAHARNAGAR
 GUWAHATI- 781022.
 6:KUSHAL KOWAR DEKA
S/O- LATE LOKNATH DEKA
 ZOO ROAD NARENGI ROAD
 NO. 2 MATGHARIA
 P.O. AND P.S. NOONMATI
 PIN- 781020
 DIST.- KAMRUP(M)
 ASSAM.
 7:SAHADAT ALI
S/O- LATE MAHIM UDDIN AHMED
 29 LNB PATH
 HATIGAON
 P.O. AND P.S. HATIGAON
 PIN- 781038
 DIST.- KAMRUP(M)
 ASSAM
 ------------
 Advocate for : MR. K N CHOUDHURY
Advocate for : GA
                                                                               Page No.# 8/8

            ASSAM appearing for THE STATE OF ASSAM AND 6 ORS.



                                   BEFORE
                      HONOURABLE MR. JUSTICE SUMAN SHYAM

                                         ORDER

Date : 18-01-2024 Mr. M. Sharma, learned counsel for the writ petitioners and Ms. R.R. Kakati, learned counsel for the private respondents are present. Mr. I. Borthakur, learned standing counsel, Forest Department, Assam and Ms. P. Sharma, learned standing counsel, APSC authorities are also present.

In view of the request made at the Bar by the learned counsel for the private respondents, hearing of these matters stand adjourned till 13-02-2024.

List accordingly.

JUDGE GS Comparing Assistant